Section 6(2)(a) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(a)who does not hold any other land, shall be entitled to retain possession of the land to the extent of the ceiling area;

Legal Document View