Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(2) in Sikkim Succession Act, 2008 (2)If two of more heirs succeed together to the property of an intestate they shall take property per capita and as inheriting respective shares in equal proportion
