Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

State of Telangana - Section

Section 1 in Telangana Town-Planning Act, 1920

1. [ Short title and extent. [Section 1 substituted by Act No.24 of 1981.]

(1)This Act may be called the Telangana Town Planning Act, 1920.]
(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.].