Section 1855 in The Excise (Malt Liquors) Act, 1890
1855.
[28th March 1890.]An Act [***] [Words and figures "to amend the Excise Act, 1881, and the Bengal Excise Act, 1878, and" were omitted by the Repealing and Amending Act, 1914 (10 of 1914)] to apply to Malt Liquor certain provisions of the Sea Customs Act, 1878, respecting spirit.WHEREAS it is expedient [***] [Words and figures "to amend the Excise Act, 1881, and the Bengal Excise Act, 1878, and" were omitted by the Repealing and Amending Act, 1914 (10 of 1914)] to apply to malt liquor certain provisions of the Sea Customs Act, 1878, respecting spirit; It is hereby enacted as follows :-
