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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006

2. Definitions.

- In these rules, unless the context otherwise requires,-a. "Act" means the Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005;b. "form" means a form appended to these rules;c. "section" means a section of the Act;d. words and expressions used herein but not defined and defined in the Act shall have the meanings respectively assigned to them in the Act.