Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(3) in The Orissa Veterinary Council Rules, 1997

(3)The Executive Committee shall place before the next meeting of the State Council full information about any action taken in respect of the movable or immovable property of the State Council.