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State of Odisha - Section

Section 79 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

79. Qualification of operator of lifting inches and of signalers etc.

- The employer shall ensure at a construction site of a building or other construction work that no operation is employed to drive or operate a lifting appliance whether driven by mechanical power or otherwise or to give signals to drive or operator of such lifting appliance or to work as a operator of a rigger or derricks unless he-
(i)is above eighteen years of age;
(ii)is sufficiently competent and reliable;
(iii)possesses the knowledge of the inherent risks involved in the operation of lifting appliances; and
(iv)is medically examined periodically as specified in Schedule-VII.
Chapter-VIII Runways and Ramps