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Union of India - Section

Section 56 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

56. Procedure on application for cancellation or change of certificate of registration under section 36. - The Registrar may accept or refuse the application or accept it subject to any condition, amendment, modification or limitation as he may think fit to impose and shall inform the concerned parties in writing accordingly:

Provided that no application shall be rejected unless the applicant has been given a reasonable opportunity to make a representation against such rejection.