Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Meghalaya - Subsection Section 31(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (2)The fees for each such report shall be such as may be notified by the Government from time to time in consultation with the Board.
