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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(4)No such appeal shall be entertained unless a copy thereof has been served by the appellant upon the respondents prior to filing of such appeal and proof of such service shall be filed along with the appeal.