Orissa High Court
Shyam Sundar Jindal vs M/S. Quartz Infra & Engineering .... ... on 8 August, 2023
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLREV NO.406 OF 2023
Shyam Sundar Jindal .... Petitioner
Mr. S.P. Misra, Sr. Advocate,
-versus-
M/s. Quartz Infra & Engineering .... Opposite Party
Private Limited
Mr.Vegesna Subha Raju,
M.D., Opp. Party (Company).
CORAM:
MR. JUSTICE D.DASH
ORDER
Order No. 08.08.2023
01. 1. This matter is taken up through hybrid arrangement
(virtual/physical) mode.
2. Mr. S.P. Misra, learned Sr. Counsel enters appearance on behalf of the Petitioner by filing Memorandum in Court today, which is taken on record. Name of Mr. Misra, learned Senior Counsel be reflected in the cause list as well as the brief.
Mr. Vegesna Subha Raju, the Managing Director of the Opp. Party-Company files a Memo in Court today, which is taken on record that he himself would argue in the matter. Name of Mr. Vegesna Subha Raju be reflected in the cause list as well as the brief.
3. Upon hearing learned Senior Counsel, Mr.S.P.Misra for the Petitioner, when the Opposite Party (Complainant-Company) appearing through its Managing Director seeks time till tomorrow to advance the argument; this Court in order to make an endeavour for disposal of this Revision at the stage of admission directs that the matter be listed tomorrow (09.08.2023).
Signature Not Verified (D. Dash), Digitally Signed Signed by: NARAYAN HOJudge.
Designation: Peresonal Assistant Reason: Authentication Narayan Location: OHC Date: 10-Aug-2023 16:18:22 Page 1 of 1