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Orissa High Court

Shyam Sundar Jindal vs M/S. Quartz Infra & Engineering .... ... on 8 August, 2023

Author: D.Dash

Bench: D.Dash

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  CRLREV NO.406 OF 2023
                                Shyam Sundar Jindal                 ....             Petitioner
                                                               Mr. S.P. Misra, Sr. Advocate,
                                                         -versus-
                                M/s. Quartz Infra & Engineering     ....       Opposite Party
                                Private Limited
                                                                   Mr.Vegesna Subha Raju,
                                                               M.D., Opp. Party (Company).
                                        CORAM:
                                        MR. JUSTICE D.DASH
                                                          ORDER
                      Order No.                          08.08.2023
                       01.      1.      This matter is taken up through hybrid arrangement
                                   (virtual/physical) mode.

2. Mr. S.P. Misra, learned Sr. Counsel enters appearance on behalf of the Petitioner by filing Memorandum in Court today, which is taken on record. Name of Mr. Misra, learned Senior Counsel be reflected in the cause list as well as the brief.

Mr. Vegesna Subha Raju, the Managing Director of the Opp. Party-Company files a Memo in Court today, which is taken on record that he himself would argue in the matter. Name of Mr. Vegesna Subha Raju be reflected in the cause list as well as the brief.

3. Upon hearing learned Senior Counsel, Mr.S.P.Misra for the Petitioner, when the Opposite Party (Complainant-Company) appearing through its Managing Director seeks time till tomorrow to advance the argument; this Court in order to make an endeavour for disposal of this Revision at the stage of admission directs that the matter be listed tomorrow (09.08.2023).

Signature Not Verified (D. Dash), Digitally Signed Signed by: NARAYAN HO

Judge.

Designation: Peresonal Assistant Reason: Authentication Narayan Location: OHC Date: 10-Aug-2023 16:18:22 Page 1 of 1