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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Bengal Presidency - Subsection

Section 17(2)(c) in Calcutta Port Act, 1890

(c)who shall, save with the sanction of the Central Government participate or agree to participate in the profits of any work done by order of the Commissioners or be concerned or participate in the profits of any contract entered into with the Commissioners; or