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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(4) in The Tripura Courts Stenographers' Service Rules, 1983

(4)Notwithstanding anything contained in this rule, for the purpose of initial constitution of the Service, a departmental candidate for being eligible to be considered for absorption in Higher Selection Grade, Selection Grade or Senior Grade, as the case may be, must have completed 19 years, 13 years and 6 years of qualifying service respectively as Stenographer, immediately before the appointed day.