Supreme Court - Daily Orders
Justice K.S.Puttaswamy(Retd) vs Union Of India on 30 July, 2015
Bench: J. Chelameswar, S.A. Bobde, C. Nagappan
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ITEM NO.1-PH COURT NO.6 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 494/2012
JUSTICE K.S.PUTTASWAMY(RETD)& ANR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for stay, impleadment, clarification/modification
of court's order, intervention, directions, permission to file
additional documents, permission to file additional affidavit and
office report)
(For final disposal)
WITH
T.C.(C) No. 151/2013
(With appln.(s) for impleadment as party respondent and appln.(s)
for modification of court's order)
T.C.(C) No. 152/2013
With W.P.(C) No. 829/2013
(With appln.(s) impleadment/directions, interim relief and office
report)
W.P.(C) No. 833/2013
(With appln.(s) for impleadment and appln.(s) for permission to
file additional documents and Office Report)
W.P.(C) No. 932/2013
(With appln.(s) for directions and appln.(s) for interim directions
and Office Report)
T.P.(C) No. 312/2014
(With Office Report)
T.P.(C) No. 313/2014
(With Office Report)
W.P.(C) No. 37/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for interim stay and appln.(s) for permission to file
Signature Not Verified
additional documents and appln.(s) for directions and appln.(s) for
Digitally signed by
Om Parkash Sharma
Date: 2015.07.31
impleadment and Office Report)
16:59:20 IST
Reason:
T.P.(C) No. 921/2015
(With Office Report)
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CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012
(With appln.(s) for exemption from filing O.T. and Office Report)
T.P.(C) No. 1797/2013
(With Office Report)
T.P.(C) No. 1796/2013
(With appln.(s) for stay and Office Report)
W.P.(C) No. 220/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 217/2015
(With appln.(s) for ex-parte stay and Office Report)
Date : 30/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
WP(C) No. 829/2013 Mr. Shyam Divan, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Gaurav Nair,Adv.
Ms. Niharika,Adv.
For M/s. K.J. John & Co.
WP(C) no. 494/2012 Mr. Ankit Goel,Adv.
Mr. Sanjay Kumar Yadav, Adv.
Mr. Anish Kumar Gupta,Adv.
TP(C) No. 151/2013 Mrs. Geetha Kovilan,Adv.
Mr. P.R. Kovilan, Adv.
TC(C) No. 152/2013 Ms. Meenakshi Arora, Sr. Adv.
Mr. Rahul Narayan,Adv.
Mr. Mohit Singh, Adv.
Mr. Vijay Kumar,Adv.
Mr. Amit Meharia, Adv.
Mr. Dhritman Das,Adv.
for M/s. Meharia & Company,Adv.
WP(C) no. 932/2013 Dr. Abhishek Atrey, Adv.
Mr. Sellakumar, Adv.
Mr. Brijesh Panchal,Adv.
Mr. Sumit Rajora,Adv.
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WP(C) no. 37/2015 Mr. Gopal Subramanium, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Mr. Talha Abdul Rahman, Adv.
Mr. Pratek Chaddha,Adv.
Ms. Anusha Ramesh, Adv.
Ms. Neha Meena, Adv.
Ms. Anusha Ramesh,Adv.
Mr. Kushagra Pandey, Adv.
Mr. Rudra Pratap, Adv.
Ms. Sadhna Saxena, Adv.
Mr. Sambit Nanda,Adv.
Ms. Madhurima Ghosh,Adv.
Mr. Hemendra Sharma, Adv.
Mr. Saransh,Adv.
Mr. Aditya,Adv.
Mr. T. Gopal,Adv.
Mr. Ankur Kashyap,Adv.
Beghar Foundation Mr. Arjun Ranganathan, Adv.
Intervention Board Mr. Julien George, Adv.
For Respondent(s)
(UOI) Mr. Mukul Rohtagi,A.G.(Not present)
Mr. Ranjit Kumar,S.G.(Not present)
Ms. Pinky Anand, ASG
Mr. Maninder Singh, ASG
Mr. A.K. Sanghi,Sr.Adv.
Mr. R. Balasubramanian, Adv.
Mr. S.S. Rawat,Adv.
Mr. Rajesh Sharma,Adv.
Mr. Santosh Kumar,Adv.
Mr. Ajay Sharma, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Devanshi Singh, Adv.
Ms. Binu Tamta, Adv.
Mr. Ninad Laud, Adv.
Mr. Zoaib Hussain, Adv.
Mr. Vakul Sharma, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. Surajita Pattanaik, Adv.
Mr. D.S. Mahra, Adv.
Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankarayanarayan, Adv.
Ms. Prerna Priyadarshini,Adv.
Ms. Savita Singh, Adv.
State of Telangana Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
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RBI Mr. Jayant Bhushan, Sr. Adv.
Mr. Kuldeep S. Parihar, Adv.
Mr. H.S. Parihar, Adv.
NCT of Delhi Mr. J.M. Kalia, Adv.
Mr. D.S. Mahra,Adv.
State of Goa Mr. Ninad Laud, Adv.
Mr. Karan Mathur, Adv.
Mr. Jayant Mohan, Adv.
State of Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
A&N Administration Mr. K.V. Jagdeshvaran, Adv.
Ms. G. Indira, Adv.
State of Assam Ms. Vartika Sahay Walia,Adv.
M/s.Corporate Law Group
State of HP Mr. J.S. Attri, Sr. Adv.
Mr. Suryanarayana Singh, AAG
Mr. Varinder Kumar Sharma, Adv.
Ms. Shraddha Saran,Adv.
Mr. Sumeet Prakash, Adv.
Ms. Pragati Neekhra, Adv.
State of MaharashtraMr. Nachiketa Joshi, Adv.
Mr. Nishant Katneshwarkar, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Praveen Sehrawat, Adv.
for Mr. E.C. Agrawala, Adv.
State of Bihar Mr. Abhinav Mukerji, Adv.
Ms. Purnima Krishna, Adv.
State of AP Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
State of UttarakhandMr. Pankaj Bhatia, Adv.
Mr. Jatinder K. Bhatia, Adv.
Ms. Vaishali Dixit,Adv.
State of TN Mr. B. Balaji, Adv.
Mr. R. Rakesh Sharma, Adv.
Ms. R. Shase, Adv.
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Mr. Mishra Saurabh, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Ankit Kr. Lal, Adv.
State of Manipur Mr. Sapam Biswajit Meitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
Mr. S. Vijayanand Sharma,Adv.
State of Mizoram Mr. K.N. Madhusoodhanan, Adv.
Mr. T.G.N. Nair, Adv.
State of Sikkim Mr. A. Mariarputham, AG
Ms. Aruna Mathur, Adv.
Mr. Yusuf Khan,Adv.
Mr. K. Vijay Kumar,Adv.
For M/s.Arputham Aruna & Co.
ECI Mr. Mohit D. Ram, Adv.
Mr. Neeraj Kumar, Adv.
State of Assam Mr. Gopal Singh, Adv.
Mr. Rituraj Biswas, Adv.
St. of Arunachal Pradesh
Mr. Anil Shrivastav,Adv.
Mr. Rituraj Biswas,Adv.
.
UT Chandigarh Ms. Vimla Sinha, Adv.
Mr. Gopal Singh, Adv.
State of Kerala Mr. Jogy Scaria, Adv.
Mr. Reegan S. Bel, Adv.
State of Punjab Mr. Sanchar Anand, AAG
Mr. Apoorv Singhal, Adv.
Mr. Jagjit Singh Chhabra, Adv.
State of Jharkhand Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquas, Adv.
State of ChhatisgarhMr. C.D. Singh, Adv.
MS. Sylona Mohapatra,Adv.
Govt. of Puducherry Mr. V.G. Pragasam, Adv.
Mr. Prabu Ramasubramanian, Adv.
IA No. 5/2014 in
WP(C) no. 833/2013 Mr. Praveen Sehrawat, Adv.
Mr. Priyadarshi Banerjee, Adv.
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Mr. Nikhil Nayyar,Adv.
Ms. Anitha Shenoy,Adv.
State of WB Mr. Anip Sachthey,Adv.
Ms. Shagun Matta,Adv.
Ms. Hancy Wadwa,Adv.
State of Rajasthan Mr. Shiv Mangal Sharma, AAG
Ms. Abhinandini Sharma, Adv.
Mr. Nishit Agrawal,Adv.
Ms. Anjali Chauhan,Adv.
Ms. Ruchi Kohli, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr. Garvesh Kabra,Adv.
Ms. Pooja Kabra, Adv.
State of Gujarat Ms. Hemantika Wahi,Adv.
Ms. Jesal Wahi, Adv.
Ms. C. K. Sucharita,Adv.
Mr. Kamal Mohan Gupta,Adv.
St. of Jharkhand Mr. Ajit Kumar Sinha,Adv.
Mr. Tapesh Kumar Singh,Adv.
Mohd. Waquas,Adv.
Mr. Dinkar Kalra, Adv.
Mr. Amit Sharma, Adv.
Mr. Wills Mathews,Adv.
Mr. Amit Kumar Pathak,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Gopal Subramaniumm, learned senior counsel resumed his submissions at 10.30 a.m. and was on his legs till the Court rose for the day. Matters remained part heard.
List on Tuesday the 4th August, 2015 as part heard.
[O.P. SHARMA] [DEEPAK MANSUKHANI] [MALA KUMARI SHARMA] COURT MASTER COURT MASTER COURT MASTER