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Himachal Pradesh High Court

Ram Pal vs . Lala Ram Gopal Gupta (Deceased) ... on 29 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ram Pal Vs. Lala Ram Gopal Gupta (deceased) through his LRs Cr. Revision No.421 of 2022 .

29.09.2023 Present: Dr. Rajesh Kumar Parmar, Advocate, for the petitioner.

Ms. Kanta Thakur, Advocate, for the respondents.

Cr. MP No.3417 of 2023 of It is stated by learned counsel for the applicant-

petitioner that 30% of the compensation amount has been rt deposited by the applicant-petitioner in the Registry of this Court today. Learned counsel for the applicant-petitioner further submitted that the applicant-petitioner is in judicial custody and at present is lodged in Model Central Jail, Kanda, District Shimla, H.P. Heard.

In view the facts and circumstances of the case as the main petition is pending adjudication, it is ordered that the substantive sentence imposed upon the applicant-

petitioner, vide judgment of conviction, dated 03.01.2019 and order of sentence, dated 25.03.2019, passed by the learned Judicial Magistrate First Class, Kasauli, District Solan, H.P. and affirmed by learned Sessions Judge, Solan, District Solan, H.P., vide judgment dated 25.04.2022, shall remain suspended, till final disposal of the petition and he shall be released forthwith, subject to his furnishing personal bond in the sum of Rs.50,000/- with one surety in ::: Downloaded on - 29/09/2023 20:38:33 :::CIS the like amount to the satisfaction of Registrar (Judicial), .

undertaking therein to appear in the Court as and when directed and in the event of the dismissal of the petition, the applicant will surrender before the Court to undergo sentence, if any, imposed by the Court. The Registrar of (Judicial) is directed to issue the release warrant of the applicant-petitioner forthwith.

rt The application stands disposed of.

Cr. Revision No.421 of 2022

As prayed for, list for consideration on 21.11.2023.





                                                   ( Sushil Kukreja )
    September 29, 2023                                 Judge





         (VH)





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