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Delhi High Court - Orders

Tapas Mandal And Anr vs The State And Anr on 20 December, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~52
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 6941/2022, CRL.M.A. 26896/2022
                                 TAPAS MANDAL AND ANR                               ..... Petitioners
                                                   Through:       Advocate (appearance not given)

                                                   versus

                                 THE STATE AND ANR                                  ..... Respondents
                                                   Through:       Mr. Hemant Mehla, APP for the State
                                                                  with ASI Malkhan Singh, PS Raj
                                                                  Park.

                                 CORAM:
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                   ORDER

% 20.12.2022 The Court has not assembled today as Hon'ble Judge is holding the sitting of a Tribunal constituted under the Unlawful Activities (Prevention) Act.

Re-notify on 10th March, 2023.

(BY ORDER) COURT MASTER DECEMBER 20, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:21.12.2022 16:37:40