Delhi High Court - Orders
Tapas Mandal And Anr vs The State And Anr on 20 December, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6941/2022, CRL.M.A. 26896/2022
TAPAS MANDAL AND ANR ..... Petitioners
Through: Advocate (appearance not given)
versus
THE STATE AND ANR ..... Respondents
Through: Mr. Hemant Mehla, APP for the State
with ASI Malkhan Singh, PS Raj
Park.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 20.12.2022 The Court has not assembled today as Hon'ble Judge is holding the sitting of a Tribunal constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 10th March, 2023.
(BY ORDER) COURT MASTER DECEMBER 20, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:21.12.2022 16:37:40