Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 12 September, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~73 and 74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
73
+ W.P.(C) 11781/2019 & CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS .....Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Raghav Raghvendra and Mr. Saksham
Sethi, Advocates for UOI.
74
+ W.P.(C) 11788/2019 & CM APPL. 48366/2019
RASHMI JAIN .....Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS .....Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Raghav Raghvendra and Mr. Saksham
Sethi, Advocates for UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.09.2024
List on 09.01.2025.
JYOTI SINGH, J
SEPTEMBER 12, 2024/DU
This is a digitally signed order.
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