Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(a) in The Maharashtra Nurses Act, 1966

(a)has been in regular practice as a nurse for a continuous period of five years prior to the date on which this section has come into force in such area, or