Delhi High Court - Orders
Ambient Land Holding Ltd vs Splendor Landbase Ltd & Anr on 1 August, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 263/2021
AMBIENT LAND HOLDING LTD. .....Petitioner
Through: Mr. C. Mohan Rao, Sr. Advocate
with Mr. Avinash Kumar
Lakhanpal, Mr. Rahul Kumar
Singh, Mr. Ripunj Tiwari and Mr.
Navin Rana, Advocates.
versus
SPLENDOR LANDBASE LTD & ANR. .....Respondents
Through: Mr. Jeevesh Nagrath, Mr. Sarthak
Gupta, Mr. Arjun Gaur, Mr. Rajat
Gupta, Advocates.
+ OMP (ENF.) (COMM.) 132/2021, EX.APPL.(OS) 932/2021 &
EX.APPL.(OS) 364-365/2023
SPLENDOR LANDBASE LIMITED .....Decree Holder
Through: Mr. Jeevesh Nagrath, Mr. Sarthak
Gupta, Mr. Arjun Gaur, Mr. Rajat
Gupta, Advocates.
versus
AMBIENT LAND HOLDINGS LIMITED .....Judgement Debtor
Through: Mr. C. Mohan Rao, Sr. Advocate
with Mr. Avinash Kumar
Lakhanpal, Mr. Rahul Kumar
Singh, Mr. Ripunj Tiwari and Mr.
Navin Rana, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.08.2024 O.M.P. (COMM) 263/2021 & OMP (ENF.) (COMM.) 132/2021 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 02:32:37 The matter is ready for final hearing, which is not possible today due to older matters listed for final hearing.
A passover is also not convenient to learned Senior Counsel for the petitioner.
List on 26.11.2024.
PRATEEK JALAN, J AUGUST 1, 2024 SS/ O.M.P. (COMM) 263/2021 & OMP (ENF.) (COMM.) 132/2021 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 02:32:37