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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(c) in The Orissa Secretariat Service Rules, 1980

(c)Particulars of all officers considered by the Board under Sub-rule (3) of Rule 10 in the proforma prescribed in Appendix I together with a separate list of those officers who are not recommended by the Board for inclusion in the list prepared under Rule 7;