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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The Deans shall be the academic and administrative head of the Faculties and maydischarge such duties and responsibilities as may be prescribed and as may be assigned by theViceChancellor.