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State of Punjab - Section

Section 412 in Punjab Jail Manual, 1996

412. Clothing to be stitched in bundles and labelled.

(1)The clothing belonging to any prisoner retained in the jail under the provisions of Clause (e) of the preceding paragraph shall be first thoroughly washed and stitched into bundle before being stored.
(2)Every bundle shall be labelled with the number, name and date of sentence of the prisoner and arranged in the prisoners' property godown according to the month of sentence.