Supreme Court - Daily Orders
Subeg Singh vs State Of Haryana on 31 October, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.28 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.26938/2014
(Arising out of impugned final judgment and order dated 13/05/2014
in CWP No.9086/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SUBEG SINGH AND ORS Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS Respondent(s)
(With interim relief and office report)
Date : 31/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Jasvinder Singh, Adv.
Mr. Sanjiv Bansal, Adv.
For Mr. Yash Pal Dhingra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2014.11.01
10:24:02 IST
Reason: