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Himachal Pradesh High Court

Between vs Suresh Kumar And on 18 August, 2022

Bench: Sabina, Sushil Kukreja

                                 1




     IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                 ON THE 18th DAY OF AUGUST, 2022




                                                         .
                              BEFORE





                     HON'BLE MS. JUSTICE SABINA
                                 &





               HON'BLE MR. JUSTICE SUSHIL KUKREJA

                 CIVIL WRIT PETITION No.976 of 2022
                    WITH CONNECTED MATTERS





    1.   CIVIL WRIT PETITION No.976 of 2022

         Between:-

         JEET SINGH S/O SH. JAGAT

         SINGH R/O 39 MIG GROUND
         FLORA WARD NO.8 HOUSING
         BOARD    KALKA    DISTRICT
         PANCHKULA HARYANA (RETIRED


         AS CONDUCTOR FROM HRTC
         NALAGARH UNIT.
                                                        ....PETITIONER




         (BY MR. ASHOK KUMAR, ADVOCATE)





         AND
    1.   HIMACHAL ROAD TRANSPORT
         CORPORATION (HRTC) THROUGH





         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-
         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,
         SHIMLA.
                                                   ....RESPONDENTS
         (BY MR. AJAY CHAUHAN,
         ADVOCATE)




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                                  2




    2.   CIVIL WRIT PETITION No.978 of 2022

         Between:-




                                                         .
         BRIJ LAL THAKUR S/O SH.





         SANKAR LAL SHARMA R/O
         VILLAGE PANJAL AND POST
         OFFICE JAI NAGER TEHSIL ARKI





         AND    DISTRICT SOLAN    H.P
         (RETIRED AS CONDUCTOR FROM
         HRTC NALAGARH UNIT)
                                                        ....PETITIONER





         (BY MR. ASHOK KUMAR, ADVOCATE)
         AND
    1.   HIMACHAL ROAD TRANSPORT

         CORPORATION (HRTC) THROUGH
         ITS, MANAGING DIRECTOR OLD

         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-
         CHIEF ACCOUNTANT OFFICER


         HIMACHAL   PRADESH   ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD  BUS   STAND,




         SHIMLA.
                                                   ....RESPONDENTS





         (BY MR. AJAY CHAUHAN,
         ADVOCATE)





    3.   CIVIL WRIT PETITION No.979 of 2022

         Between:-

         ROSHAN LAL S/O SH GUNIYA
         RAM R/O VILLAGE AND POST
         OFFICE ARKI, WARD NO.3, TEHSIL
         ARKI DISTT. SOLAN HP RETIRED
         AS CONDUCTOR FROM HRTC
         SOLAN UNIT.
                                                        ....PETITIONER

         (BY MR. ASHOK KUMAR,
         ADVOCATE)




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                                  3




         AND




                                                         .

    1.   HIMACHAL ROAD TRANSPORT
         CORPORATION (HRTC) THROUGH
         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.





    2.   THE FINANCIAL ADVISOR-CUM-
         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD





         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,
         SHIMLA.
                    r                              ....RESPONDENTS
         (BY MR. AJAY CHAUHAN, ADVOCATE)

    4.   CIVIL WRIT PETITION No.981 of 2022

         Between:-


         SAGLI RAM S/O SH HUSNAKI R.O
         VILLAGE JANDAL AND POST
         OFFICE HIMMAR TEHSIL TONI
         DEVI   DISTT. HAMIRPUR    HP




         RETIRED AS CONDUCTOR FROM
         HRTC HAMIRPUR UNIT.





                                                        ....PETITIONER
         (BY MR. ASHOK KUMAR, ADVOCATE)





         AND
    1.   HIMACHAL ROAD TRANSPORT
         CORPORATION (HRTC) THROUGH
         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.
    2.   THE FINANCIAL ADVISOR-CUM-
         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH   ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS   STAND,
         SHIMLA.
                                                   ....RESPONDENTS
         (BY MR. AJAY CHAUHAN, ADVOCATE)




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                                  4




    5.   CIVIL WRIT PETITION No.984 of 2022

         Between:-




                                                         .

         RAMESH CHAND S/O LATE SH.
         LABH CHAND R/O VILLAGE
         PANOG, POST OFFICE HAOLG





         DISTRICT SHIMLA H.P (RETIRED
         AS     CONDUCTOR/      ADDA
         CONDUCTOR FROM HRTC LOCAL
         SHIMLA UNIT).
                                                        ....PETITIONER





         (BY MR. ASHOK KUMAR, ADVOCATE)
         AND

    1.   HIMACHAL ROAD TRANSPORT

         CORPORATION (HRTC) THROUGH

         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-


         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,




         SHIMLA.
                                                   ....RESPONDENTS





         (BY MR. AJAY CHAUHAN, ADVOCATE)

    6.   CIVIL WRIT PETITION No.994 of 2022





         Between:-

         RAMESH CHANDER, SON OF SH.
         PREMU    RAM,  R/O   VILLAGE
         KHUJALI, PO SAMOH, TEHSIL
         JHANDUTTA DISTT. BILASPUR HP
         RETIRED AS CONDUCTOR FROM
         HRTC BILASPUR UNIT.
                                                        ....PETITIONER

         (BY MR. ASHOK KUMAR,
         ADVOCATE)




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                                  5




         AND

    1.   HIMACHAL ROAD TRANSPORT
         CORPORATION (HRTC) THROUGH




                                                         .
         ITS, MANAGING DIRECTOR OLD





         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-





         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,
         SHIMLA.





                                                   ....RESPONDENTS
         (BY MR. AJAY CHAUHAN, ADVOCATE)

    7.   CIVIL WRIT PETITION No.995 of 2022


         Between:-

         GIAN CHAND, S/O SH. JEET RAM
         R/O VILL KUNJYARA PO BADDAL


         GOELA TEH KAUSHALI AND
         DISTT SOLAN HP RETIRED AS
         SUB INSPECTOR FROM HRTC
         PARWANOO UNIT.




                                                        ....PETITIONER





         (BY MR. ASHOK KUMAR, ADVOCATE)
         AND





    1.   HIMACHAL ROAD TRANSPORT
         CORPORATION (HRTC) THROUGH
         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-
         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,
         SHIMLA.
                                                   ....RESPONDENTS
         (BY MR. AJAY CHAUHAN, ADVOCATE)




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                                  6




    8.   CIVIL WRIT PETITION No.1000 of 2022

         Between:-




                                                         .

         SANT RAM, S/O SH. DAYA RAM
         R/O VILLAGE KOT AND POST
         OFFICE KUNIHAR TEHSIL ARKI





         AND    DISTRICT SOLAN    H.P.
         (RETIRED AS CONDUCTOR FROM
         HRTC SHIMLA RURAL UNIT).
                                                        ....PETITIONER





         (BY MR. ASHOK KUMAR, ADVOCATE)
         AND

    1.   HIMACHAL ROAD TRANSPORT

         CORPORATION (HRTC) THROUGH

         ITS, MANAGING DIRECTOR OLD
         BUST STAND SHIMLA-1.

    2.   THE FINANCIAL ADVISOR-CUM-


         CHIEF ACCOUNTANT OFFICER
         HIMACHAL    PRADESH  ROAD
         TRANSPORT CORPORATION AD
         OFFICE   OLD   BUS  STAND,




         SHIMLA.
                                                   ....RESPONDENTS





         (BY MR. AJAY CHAUHAN, ADVOCATE)

    9.   CIVIL WRIT PETITION No.1004 of 2022





         Between:-

         BABU RAM, S/O SH. DEVI RAM
         R/O VILLAGE RAMPUR AND POST
         OFFICE AND TEHSIL RAMSHEHAR
         AND    DISTRICT  SOLAN   H.P
         (RETIRED AS CONDUCTOR FROM
         HRTC NALAGARH UNIT).
                                                        ....PETITIONER

         (BY MR. ASHOK KUMAR, ADVOCATE)




                                        ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   7




          AND

    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                                          .
          ITS, MANAGING DIRECTOR OLD





          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-





          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.





                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)

    10.   CIVIL WRIT PETITION No.1005 of 2022


          Between:-

          OM PRAKASH, SON OF LATE SH.
          KRIPA   RAM    THAKUR   R/O


          VILLAGE TOTU DHANDA AND
          TEHSIL AND DISTT. SHIMLA HP
          (RETIRED AS ADDA CONDUCTOR
          FROM HRTC LOCAL UNIT DHALLI)




                                                         ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




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                                   8




    11.   CIVIL WRIT PETITION No.1006 of 2022

          Between:-




                                                          .

          DEV RAJ, S/O SH. DHANI RAM R/O
          VILLAGE AND POST OFFICE
          HANUMAN BAROG, TEHSIL ARKI





          AND    DISTRICT   SOLAN    H.P
          (RETIRED AS CONDUCTOR FROM
          HRTC TARA DEVI SHIMLA UNIT).
                                                         ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND
    1.    HIMACHAL ROAD TRANSPORT

          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD

          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER


          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,




          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN, ADVOCATE)

    12.   CIVIL WRIT PETITION No.1007 of 2022





          Between:-

          AGYA RAM, S/O SH. PARAS RAM
          R/O VILLAGE KHAJJIAN AND
          POST OFFICE BAHCNA AND
          TEHSIL   BARSAR      DISTRICT
          HAMIRPUR H.P (RETIRED AS
          ADDA CONDUCTOR FROM HRTC
          LOCAL UNIT DHALLI SHIMLA).
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   9




          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                                          .
          ITS, MANAGING DIRECTOR OLD





          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER





          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.





                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)

    13.   CIVIL WRIT PETITION No.1008 of 2022

          Between:-

          RAJINDER SINGH, S/O LATE SH
          AMAN    SINGH   R/O VILLAGE
          JHANDI   AND   POST  OFFICE


          KUNIHAR AND TEHSIL ARKI
          DISTRICT SOLAN H.P (RETIRED
          AS CONDUCTOR FROM HRTC




          LOCAL UNIT SHIMLA )
                                                         ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




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                                   10




    14.   CIVIL WRIT PETITION No.1011 of 2022

          Between:-




                                                          .

          KHEM CHAND, S/O SH. LEKH RAM
          R/O VILLAGE AND POST OFFICE
          DARWARA TEHSIL AND DISTRICT





          SOLAN    H.P   (RETIRED   AS
          CONDUCTOR FROM HRTC SOLAN
          UNIT)
                                                         ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND
    1.    HIMACHAL ROAD TRANSPORT

          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD

          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER


          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,




          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN, ADVOCATE)

    15.   CIVIL WRIT PETITION No.1012 of 2022





          Between:-

          SANT RAM, S/O SH. MANGRU
          RAM R/O VILLAGE ARLOT, POST
          OFFICE     HALOG     DHAMMI
          DISTRICT SHIMLA H.P (RETIRED
          AS CONDUCTOR FROM HRTC
          DHALLI SHIMLA UNIT)
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   11




          AND

    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                                            .
          ITS, MANAGING DIRECTOR OLD





          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-





          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.





                                                      ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)

    16.   CIVIL WRIT PETITION No.1013 of 2022


          Between:-

          SHANKAR LAL, S/O SH.          RAM
          DASS R/O VILLAGE AND         POST


          OFFICE KHANAL TEHSIL          ARKI
          AND    DISTRICT  SOLAN         H.P
          (RETIRED AS CONDUCTOR        FROM
          HRTC SOLAN UNIT)




                                                           ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                      ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




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                                   12




    17.   CIVIL WRIT PETITION No.1014 of 2022

          Between:-




                                                          .

          JAGTAR SINGH, S/O SH. RATTAN
          SINGH R/O VILLAGE AND POST
          OFFICE    JOGHON       TEHSIL





          NALAGARH DISTRICT SOLAN H.P
          (RETIRED AS SUB-INSPECTOR
          FROM HRTC NALAGARH UNIT)
                                                         ....PETITIONER





          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND

    1.    HIMACHAL ROAD TRANSPORT

          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-


          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,




          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN, ADVOCATE)

    18.   CIVIL WRIT PETITION No.1021 of 2022





          Between:-

          OM PARKASH, SON OF SH. SALI
          RAM THAKUR, R/O WARD NO. 4
          VILLAGE SAMLOTU PO USTEHER
          AND    DISTT.  KANGRA   HP
          (RETIRED AS CONDUCTOR FROM
          HRTC, HAMIRPUR UNIT).
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)




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                                   13




          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                                          .
          ITS, MANAGING DIRECTOR OLD





          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER





          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.





                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)

    19.   CIVIL WRIT PETITION No.1022 of 2022

          Between:-

          GIAN SINGH, S/O SH. RAMA RAM
          R/O VILLAGE DALELA POST
          OFFICE    MAJHWAR       TEHSIL


          GHUMARWAIN            DISTRICT
          BILASPUR H.P (RETIRED AS
          CONDUCTOR       FROM     HRTC




          BILASPUR UNIT )
                                                         ....PETITIONER
          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND
    1.    HIMACHAL ROAD TRANSPORT





          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   14




    20.   CIVIL WRIT PETITION No.1024 of 2022

          Between:-




                                                            .
          RAMESH CHAND, S/O SH.        MELA





          RAM R/O VILLAGE AND          POST
          OFFICE DEWARA TEHSIL          ARKI
          AND    DISTRICT  SOLAN         H.P





          (RETIRED AS CONDUCTOR        FROM
          HRTC ROHRU UNIT)
                                                           ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND

    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD

          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER


          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.




                                                      ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    21.   CIVIL WRIT PETITION No.1031 of 2022





          Between:-

          RAM LAL, S/O SH. SANT RAM R/O
          VILLAGE    NIHAL PO BAMTA
          TEHSIL AND DISTRICT BILASPUR
          HP RETIRED AS CONDUCTOR
          FROM HRTC NAHAN UNIT.
                                                           ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND




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                                   15




    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.




                                                          .

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD





          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN,
          ADVOCATE)

    22.   CIVIL WRIT PETITION No.1032 of 2022

          Between:-

          HARI SINGH, S/O CHET RAM R/O
          VILLAGE PASAL PO DHUNDAN
          TEHSIL ARKI DISTT. SOLAN HP


          RETIRED AS CONDUCTOR FROM
          HRTC LOCAL UNIT.
                                                         ....PETITIONER




          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND

    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH





          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   16




    23.   CIVIL WRIT PETITION No.1034 of 2022

          Between:-




                                                          .
          DEEP RAM, S/O LT. SH DURGA





          RAM, VILLAGE KHOTI KUNAL
          POST    OFFICE   BATHALANG
          TEHSIL ARKI DISTT SOLAN HP





          RETIRED AS CONDUCTOR FROM
          HRTC LOCAL SHIMLA UNIT II.
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND

    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD

          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER


          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.




                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    24.   CIVIL WRIT PETITION No.1043 of 2022





          Between:-

          KASHMIR SINGH, S/O SH. PREM
          LAL, R/O WARD NO.8 HOUSE NO.
          197 POST OFFICE, TEHSIL AND
          DISTRICT HAMIRPUR HP RETIRED
          AS CONDUCTOR FROM HRTC
          HAMIRPUR UNIT.
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR,
          ADVOCATE)
          AND




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   17




    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.




                                                          .

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD





          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN, ADVOCATE)

    25.   CIVIL WRIT PETITION No.1044 of 2022

          Between:-


          MUKHTIAR    SINGH,   S/O  SH.
          BASANT SINGH R/O VILLAGE
          NANGAL KUHI AND POST OFFICE
          JOGHON    TEHSIL   NALAGARH


          DISTT. SOLAN HP RETIRED FROM
          NALAGARH AS SUB INSPECTOR.
                                                         ....PETITIONER




          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH





          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   18




    26.   CIVIL WRIT PETITION No.1045 of 2022

          Between:-




                                                          .
          JAGDISH CHAND, S/O SH. GOVIND





          R/O VILLAGE BAMBLEY AND
          POST OFFICE SEWRA CHANDI
          TEHSIL ARKI DISTT. SOLAN HP





          RETIRED AS CONDUCTOR FROM
          HRTC TARA DEVI SHIMLA UNIT
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD


          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.




                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    27.   CIVIL WRIT PETITION No.1047 of 2022





          Between:-

          SUDAMA RAM, S/O SH DEEP RAM
          R/O VILLAGE AND POST OFFICE
          CHANDI TEHSIL AND DISTT.
          SOLAN    HP    RETIRED   AS
          CONDUCTOR     FROM     HRTC
          SHIMLA RURAL UNIT
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)

          AND




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   19




    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH
          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.




                                                          .

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD





          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS





          (BY MR. AJAY CHAUHAN, ADVOCATE)

    28.   CIVIL WRIT PETITION No.1081 of 2022

          Between:-


          JAGDISH   CHAND,   S/O      SH.
          NAROTTAM DASS R/O VILLAGE
          AND   POST OFFICE MANGU
          TEHSIL ARKI DISTRICT SOLAN


          H.P (RETIRED AS CONDUCTOR
          FROM HRTC SHIMLA UNIT-III).
                                                         ....PETITIONER




          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH





          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN,
          ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   20




    29.   CIVIL WRIT PETITION No.1082 of 2022

          Between:-




                                                          .
          RAM LOK, S/O LATE SH. MUNSHI





          RAM R/O VILLAGE AND POST
          OFFICE AND TEHSIL NALAGARH
          DISTRICT SOLAN H.P (RETIRED





          AS CONDUCTOR FROM HRTC
          TARA DEVI SHIMLA)
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD


          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.




                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    30.   CIVIL WRIT PETITION No.1085 of 2022





          Between:-

          RAM DYAL, S/O SH. LEKH RAM
          R/O VILLAGE RAJJOWAL POST
          OFFICE    RAJPURA    TEHSIL
          NALAGARH DISTRICT SOLAN H.P
          (RETIRED      AS      ADDA
          CONDUCTOR/CONDUCTOR FROM
          HRTC PARWANOO UNIT).
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)




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                                   21




          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                                          .
          ITS, MANAGING DIRECTOR OLD





          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER





          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.





                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)

    31.   CIVIL WRIT PETITION No.1087 of 2022

          Between:-

          KAMAL SINGH, SON OF SHRI PIRU
          RAM RESIDENT OF VPO KUHAN,
          TEHSIL JAISINGHPUR, DISTRICT


          KANGRA, H.P.
                                                         ....PETITIONER




          (BY MR. ASHOK KUMAR, ADVOCATE
          ON BEHALF OF MR.DEVENDER K.
          SHARMA, ADVOCATE)





          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION THROUGH ITS,
          MANAGING DIRECTOR, SHIMLA-
          171003.

    2.    REGIONAL  MANAGER,   HRTC,
          HAMIRPUR, DISTRICT KANGRA,
          H.P.
                                                    ....RESPONDENTS
          (BY MR. VIKAS RAJPUT,
          ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   22




    32.   CIVIL WRIT PETITION No.1092 of 2022

          Between:-




                                                          .
          KISHORI LAL, SON OF SH. CHITKU





          RAM, VPO ALAMPUR, TEHSIL
          JAISINGHPUR,          DISTRICT
          KANGRA, H.P.





                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE
          ON BEHALF OF MR.DEVENDER K.
          SHARMA, ADVOCATE)





          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION THROUGH ITS,

          MANAGING DIRECTOR, SHIMLA-
          171003.

    2.    REGIONAL  MANAGER,   HRTC,
          PALAMPUR, DISTRICT KANGRA,
          H.P.


                                                    ....RESPONDENTS
          (BY MR. VIKAS RAJPUT, ADVOCATE)




    33.   CIVIL WRIT PETITION No.1125 of 2022





          Between:-

          PREM CHAND, S/O SH. DHANI





          RAM R/O VILLAGE AND POST
          OFFICE   KRISHANGARH    SUB-
          TEHSIL KUTAR AND DISTRICT
          SOLAN    H.P   (RETIRED   AS
          CONDUCTOR      FROM     HRTC
          SHIMLA RURAL UNIT)
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   23




          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-




                                                          .
          CHIEF ACCOUNTANT OFFICER





          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,





          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    34.   CIVIL WRIT PETITION No.1183 of 2022

          Between:-

          BALBIR   SINGH,   SON    SH.

          SHANKAR LAL R/O VILLAGE

          SEHBAAR AND POST OFFICE
          KUNIHAR TEHSIL ARKI AND
          DISTRICT SOLAN H.P (RETIRED
          AS ADDA CONDUCTOR FROM


          HRTC SHIMLA RURAL UNIT)
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR,




          ADVOCATE)
          AND





    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH





          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD
          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.
                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN,
          ADVOCATE)




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                   24




    35.   CIVIL WRIT PETITION No.1204 of 2022

          Between:-




                                                          .
          RAVI SHANKAR, S/O LT. SH RODA





          RAM R/O VILLAGE MAJRA POST
          OFFICE    DABHOTA       TEHSIL
          NALAGARH DISTT. SOLAN HP





          RETIRED FROM NALAGARH AS
          CONDUCTOR
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)





          AND
    1.    HIMACHAL ROAD TRANSPORT
          CORPORATION (HRTC) THROUGH

          ITS, MANAGING DIRECTOR OLD
          BUST STAND SHIMLA-1.

    2.    THE FINANCIAL ADVISOR-CUM-
          CHIEF ACCOUNTANT OFFICER
          HIMACHAL    PRADESH  ROAD


          TRANSPORT CORPORATION AD
          OFFICE   OLD   BUS  STAND,
          SHIMLA.




                                                    ....RESPONDENTS
          (BY MR. AJAY CHAUHAN, ADVOCATE)





    36.   CIVIL WRIT PETITION No.1819 of 2022





          Between:-

          OM PARKASH S/O SH. NASIB
          CHAND R/O VILLAGE KHARA
          NIHALA AND POST OFFICE
          KHARA AND TEHSIL NALAGARH
          AND DISTT. SOLAN H.P. (RETIRED
          AS SUB-INSPECTOR FROM HRTC
          PARWANOO UNIT)
                                                         ....PETITIONER

          (BY MR. ASHOK KUMAR, ADVOCATE)
          AND




                                         ::: Downloaded on - 22/08/2022 20:01:56 :::CIS
                                        25




    1.      HIMACHAL ROAD TRANSPORT
            CORPORATION (HRTC) THROUGH
            ITS, MANAGING DIRECTOR OLD
            BUST STAND SHIMLA-1.




                                                                 .

    2.      THE FINANCIAL ADVISOR-CUM-
            CHIEF ACCOUNTANT OFFICER
            HIMACHAL    PRADESH  ROAD





            TRANSPORT CORPORATION AD
            OFFICE   OLD   BUS  STAND,
            SHIMLA.
                                                           ....RESPONDENTS
            (BY MR. AJAY CHAUHAN, ADVOCATE)





                These petitions coming on for admission this day, Hon'ble
    Ms. Justice Sabina, passed the following:
                                   ORDER

Vide this order, above-mentioned writ petitions, would be disposed of as issue involved in all the petitions is common.

2. Learned counsel for the petitioners has submitted that the petitioners were liable to be granted two additional increments on completion of twenty years of service, as per notification dated 10th September, 2015 (Annexure P-1). Case of the petitioners was covered by the decision given by this Court in CWP No.4167 of 2019, titled Himachal Road Transport Corporation Vs. Suresh Kumar and others, decided on 29th November, 2021 (Annexure P-2).

3. Learned counsel for the petitioners has further submitted that the respondent-Corporation had filed Review Petition No.242 of 2022, challenging order dated 29th November, 2021 (Annexure P-2) and the said review petition was dismissed, vide order dated 1st July, 2022. Thereafter, respondent-Corporation had approached the ::: Downloaded on - 22/08/2022 20:01:56 :::CIS 26 Hon'ble Supreme Court by way of a Special Leave Petition and the same was also dismissed, vide order dated 16th August, 2022.

.

Learned counsel for the petitioners has placed on record copies of orders dated 1st July, 2022 and 16th August, 2022.

4. Learned counsel for the respondent-Corporation has failed to controvert the factual aspect of the submissions made by learned counsel for the petitioners.

5. Suresh Kumar and others had approached the Himachal Pradesh Administrative Tribunal by filing an original application, seeking a direction that they be granted two special increments on completion of twenty years of their services and after re-fixation of their pay and pension, all the arrears be released to them. The said original application was allowed by the Tribunal. Corporation approached this Court by way of CWP No.4167 of 2019, challenging the order dated 10th December, 2018 passed by the Tribunal in O.A. No.797 of 2016.

The said writ petition was dismissed by a Coordinate Bench of this Court, vide order dated 29th November, 2021, wherein it was observed as under:-

"11. Perusal of above noticed notification especially Clause (iv) thereof does not justify the stand taken by the petitioner herein, rather plain reading of such Clause reveals that it applied to all Conductors, who had not been promoted till 01.07.2015 even after rendering 20 years of service before issuance of the ::: Downloaded on - 22/08/2022 20:01:56 :::CIS 27 notification. Admittedly, respondents herein had completed 20 years of service much before the issuance of this notification and had also not got any .
promotion before 01.07.2015, therefore, the denial of benefit of two additional increments as per notification dated 10.09.2015 to them cannot be justified. Merely because the respondents herein were re-designated as Conductors-Adda Incharge cannot be a ground to deny them the benefit as aforesaid. It is settled that re-designation of a post does not amount to promotion especially in the case of respondents herein where the order of re-designation specifically provided that such re-designation did not involve assumption of duties and responsibilities of higher nature and as such, FR 22-1(a) (i) was not to be attracted."

6. Accordingly, the writ petitions are disposed of in terms of order dated 29th November, 2021, passed in CWP No.4167 of 2019, titled Himachal Road Transport Corporation Vs. Suresh Kumar and others (Annexure P-2).

Pending miscellaneous application(s), if any, also stand disposed of.

( Sabina ) Judge ( Sushil Kukreja ) Judge August 18, 2022 ( Himalvi) ::: Downloaded on - 22/08/2022 20:01:56 :::CIS