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State of Rajasthan - Section

Section 441 in Rajasthan Land Revenue (Land Records) Rules, 1957

441. Submission of Annual Statement.

- The Collector should submit for continuation of the assessments by the Government, a statement in the form before, showing the net changes caused by alluvion and diluvian. Such statements should be forwarded by the 1st May. On receipt of such confirmation t he new assessments will take effect.Statement of financial results of diluvian and alluvion assessments for the........ district made in 19, for the agricultural year (Kharif 19), and Rabi 19. the proposed remission in the revenue roll and amount to be collected as fluctuating revenue.
District Tehsil River Gross increase of assessment due to alluvion etc.(including Jagir) Gross decrease of assessment due to diluvianetc., (including Jagir) Net increase (Khalsa) to be collected asfluctuating revenue Net decrease (Khalsa) to be remitted Net amount of increase or decrease to be shown inthe revenue roll of the following agricultural year Remarks
1 2 3 4 5 6 7 8 9
                 
Note-Columns 6, 7 and 8. - The amount shown in column 8 will be the difference between columns 6 & 7 expressed in even rupees, fractions of a rupee not exceeding eight annas being neglected and should be preceded by a plus or minus sign, as the case may be.Column 9. - In this column the name of the officer by whom the assessments were made and tested, and the method adopted in assessing should be noted. Reference should be made to Settlement reports prescribing such method or to correspondence conveying special sanction.Dated:The........19.....Collector