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State of Rajasthan - Section
Section 441 in Rajasthan Land Revenue (Land Records) Rules, 1957
441. Submission of Annual Statement.
- The Collector should submit for continuation of the assessments by the Government, a statement in the form before, showing the net changes caused by alluvion and diluvian. Such statements should be forwarded by the 1st May. On receipt of such confirmation t he new assessments will take effect.Statement of financial results of diluvian and alluvion assessments for the........ district made in 19, for the agricultural year (Kharif 19), and Rabi 19. the proposed remission in the revenue roll and amount to be collected as fluctuating revenue.| District | Tehsil | River | Gross increase of assessment due to alluvion etc.(including Jagir) | Gross decrease of assessment due to diluvianetc., (including Jagir) | Net increase (Khalsa) to be collected asfluctuating revenue | Net decrease (Khalsa) to be remitted | Net amount of increase or decrease to be shown inthe revenue roll of the following agricultural year | Remarks |
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