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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(6) in The Court Of Wards Act, 1879

(6)[other sums due to the (Government)] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.][including the principal of and interest on any loans advanced by any Government] [Word substituted by the Adaptation of Laws Order, 1950., ], and