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State of Assam - Section

Section 8 in Assam Yoga Council Act, 2018

8. Cessation of membership.

- A person shall cease to be a member of the Council, -
(a)If, without obtaining the permission of the Council, he is absent from three consecutive meetings of the Council; or
(b)If, having been nominated or elected as a registered Yoga practitioner, he ceases to be such a registered practitioner; or
(c)if he becomes subject to any of the disqualifications referred to in section 6.