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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Uttar Pradesh - Subsection

Section 231(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)[x x x] [Omitted by U.P. Act No. 9 of 1994.].