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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(2)(h) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(h)disclosures, periodically or otherwise, made to the Board, unit holders and to the designated stock exchanges;