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State of Rajasthan - Section

Section 32 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

32. Annual report and auditor’s report to be laid before the House of the State

Legislature.- The State Government shall cause the annual report of the Authority and theauditor’s report to be laid, as soon as may be, after they are received, before the House of theState Legislature.CHAPTER-VIIIOffences and Penalties