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Gujarat High Court

Central Bureau Of Investigation vs M K Katariya & 1 - Opponent(S) on 23 July, 2007

Author: J.R.Vora

Bench: J.R.Vora

CR.A/560/2004                         1/1                                ORDER


             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      CRIMINAL APPEAL No. 560 of 2004

=========================================================
      CENTRAL BUREAU OF INVESTIGATION - Appellant(s)
                          Versus
              M K KATARIYA & 1 - Opponent(s)
=========================================================
Appearance :
MR YN RAVANI for Appellant(s)
MR CB DASTOOR for Opponent(s) : 1,
MR KC SHAH, APP for Opponent(s) : 2,
=========================================================
            CORAM : HONOURABLE MR.JUSTICE J.R.VORA

                        and

                        HON'BLE SMT. JUSTICE ABHILASHA KUMARI

                              Date : 23/07/2007

      ORAL ORDER (Per : HONOURABLE MR.JUSTICE J.R.VORA)

Heard learned advocate Mr.Y.N.Ravani for the appellant.

Leave to appeal granted. Appeal is admitted. Learned advocate Mr.C.B.Dastoor waives for respondent No.1. Learned APP Mr.K.C.Shah waives for respondent No.2.

To be heard along with Criminal Appeal No.31 of 2004. The office is directed to transmit back the Record and Proceedings to the trial Court immediately.

(J.R.Vora, J.) (Smt.Abhilasha Kumari, J.) (sunil)