Gujarat High Court
Central Bureau Of Investigation vs M K Katariya & 1 - Opponent(S) on 23 July, 2007
Author: J.R.Vora
Bench: J.R.Vora
CR.A/560/2004 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 560 of 2004
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CENTRAL BUREAU OF INVESTIGATION - Appellant(s)
Versus
M K KATARIYA & 1 - Opponent(s)
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Appearance :
MR YN RAVANI for Appellant(s)
MR CB DASTOOR for Opponent(s) : 1,
MR KC SHAH, APP for Opponent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE J.R.VORA
and
HON'BLE SMT. JUSTICE ABHILASHA KUMARI
Date : 23/07/2007
ORAL ORDER (Per : HONOURABLE MR.JUSTICE J.R.VORA)
Heard learned advocate Mr.Y.N.Ravani for the appellant.
Leave to appeal granted. Appeal is admitted. Learned advocate Mr.C.B.Dastoor waives for respondent No.1. Learned APP Mr.K.C.Shah waives for respondent No.2.
To be heard along with Criminal Appeal No.31 of 2004. The office is directed to transmit back the Record and Proceedings to the trial Court immediately.
(J.R.Vora, J.) (Smt.Abhilasha Kumari, J.) (sunil)