Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(3) in Bihar Agricultural and Rural Area Development Agency Act, 1978

(3)Such regulations shall be published in the Official Gazette and the regulations shall have effect from the date of such publication.