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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(3)The Commission may, if it considers appropriate, issue orders for publication of the Petition or Rejoinder inviting comments on the issues involved in the proceedings in such form as the Commission may direct.