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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(ii) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(ii)The provisional of above (Subsection - 17(i)) the penalty will not apply to the sections of the act in which the provision for penalty has been made i.e. in section 10, 11, 12, 13, 14 and 15.