Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)The accounts of the market committee and Board shall be audited annually by the Auditor. He may call for such registers, documents and books as may be considered necessary at the time of audit.