Patna High Court - Orders
Akhtar Sah & Ors vs The State Of Bihar & Ors on 18 February, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.635 of 2014
======================================================
1. Akhtar Sah Son Of Merajul Haq Resident Of Village- Khitkahiya, P.O.-
Tikuliya, P.S.- Adapur, District- East Champaran
2. Santosh Kumar Singh Son Of Late Raghunandan Singh Resident Of
Village- Fatehpur, P.O.- Raghopur, P.S.- Raghopur, District- Vaishali
3. Ravi Kumar Singh Son Of Late Ranjeet Singh Resident Of Village +
P.O.- Khodipakar, P.S.- Pachpakdi, District- East Champaran
4. Anirudh Chaudhary Son Of Shri Mohan Chaudhary Resident Of Village-
Baghi Badaiya, P.O.- Baghi Ratanpur, P.S. Bariya, District- West
Champaran
5. Md. Sajid Ansari Son Of Md. Sabeer Husain Resident Of Village+P.O.-
Nasiriganj, P.S.- Nasiriganj, District- Rohtas, Bihar
6. Sourabh Kumar Son Of Kamdeo Singh Resident Of Village- Barichak,
P.O.- Itwa, P.S.- Dharhara, District- Munger
7. Amit Ranjan Kumar Chaudhari Son Of Sri Rajeshwar Chaudhari
Resident Of Village+P.O.- Bedoulia, P.S.- Jandaha, District- Vaishali
8. Nawal Baitha Son Of Bhairo Baitha Resident Of Village- Khuthiarwa,
P.O.- Raghunathpur, P.S.- Sugauli, District- Motihari
9. Manoj Kumar Son Of Moti Sah Resident Of Village- Sahuroad, P.O.-
Jagdishpur, P.S.- Jagdishpur, District- Ara (Bhojpur)
10. Santosh Yadav Son Of Shri Rishi Deo Yadav Resident Of Village +
P.O.- Chakki, P.S.- Brahmpur, District- Buxar
11. Sadanand Singh Son Of Shri Ashok Kumar Singh Resident Of Village-
Mathiya, P.O.- Pratappur, P.S.- Awatarnagar, District- Chapra (Saran)
12. Md. Hakim Son Of Md. Mustafa Resident Of Village- Basuhar Majdiya,
P.O.- M.T. Devipur, P.S.- Kurshela, District- Katihar
13. Sujeet Kumar Son Of Sri Vinod Kumar Sinha Resident Of Village +
P.O.- Dhanhuan, P.S.- Chauri, District- Bhojpur (Ara)
14. Bijendra Kumar Son Of Late Lallan Ram Resident Of Village + P.O.-
Basantpur Via Dhamar, P.S.- Ara Muffassil, District- Ara(Bhojpur)
15. Roushan Kumar Son Of Late Surendra Prasad Singh Resident Of
Village- Daulatpur, P.O.- Daulatpur, P.S.- Koilwar, District- Bhojpur(Ara)
16. Siya Ram Mahato Son Of Sri Ram Deo Mahato Resident Of Village-
Korbatta, P.O.- Saguniyan Suryakanth, P.S.- Muffassil, District- Samastipur
.... .... Petitioner/s
Versus
1. The State Of Bihar Through Its Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department Of Home, Government Of Bihar,
Patna.
3. The Director General Of Police, Bihar, Patna
4. The Inspector General Of Police (Abhiyan), Bihar, Patna
5. The Inspector General Of Police, Muzaffarpur Range, Muzaffarpur
6. The Additional Director General Of Police, Bihar Military Police, Bihar,
Patna
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Shantanu Kumar
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
***************
Patna High Court CWJC No.635 of 2014 (4) dt.18-02-2015
2/2
04. 18.02.2015Counsel for the petitioners after perusing the counter affidavit, filed on behalf of the State, does not want to press the writ application, as it has become infructuous.
Prayer is allowed.
Writ application is dismissed as not pressed.
(Ajay Kumar Tripathi, J.) SKM/-
U