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[Cites 0, Cited by 0] [Section 98(3)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(3)(a) in The Merchant Shipping Act, 1958

(a)the courses of training to be pursued, the vocational standards to be attained or the tests to be passed by seamen generally or by any class of seamen in particular;