Section 28 in The Meghalaya Board of School Education Act, 1973
28. Repeal of Assam Act 25 of 1961 and the Meghalaya Secondary Education Act.
- As on the date on which this Act comes into force the Assam Secondary Education Act, 1961 in its application to the State of Meghalaya and the Meghalaya Secondary Education Act shall stand repealed.
