Rajasthan High Court - Jodhpur
Siya Ram @ Shiv Lal vs State Of Rajasthan on 27 February, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 12459/2022 Siya Ram @ Shiv Lal
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : None present For Respondent(s) : --
JUSTICE DINESH MEHTA Order 27/02/2023 Learned counsel for the petitioner(s) has chosen not to appear in the Court. Even the petitioner(s) is/are absent.
In the interest of justice, the matter is adjourned for two weeks.
(DINESH MEHTA),J 24-pooja/-
(Downloaded on 27/02/2023 at 11:29:55 PM)Powered by TCPDF (www.tcpdf.org)