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[Cites 0, Cited by 100] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(a) in The Motor Vehicles Act, 1988

(a)authorise the removal from such vehicle of any person contravening the rules by the driver or conductor of the vehicle, or, on the request of the driver or conductor, or any passenger, by any police officer;