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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(g) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(g)To make appointments of the faculty, officers and employees of the University or a constituent college, affiliated colleges, Regional Centres, Study Centres located within the State of Mizoram.