Karnataka High Court
Sri N Nagaraja vs Union Of India on 4 January, 2012
Author: Subhash B.Adi
Bench: Subhash B.Adi
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IN TEE: HIGH CGURT OF KA;RNA'l{'AKA AT BEXNGAVLOE;-E;
BATES @313 "FEE 4:2-s EBAY SE' JANLFARY 20:; W
BEFQRE
THE: HQNBLE MRJUSTECEE Sfi;3? B£%'§;§:;$I4'iT« B.;r:,§§*:}.__
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BE'TWE;EN: 'V V V « V'
SR1, N.£'{L5aGARAJA
AGEDA Sam: 37 YEARS _ _
SON OF LATE SR1 NNINGAIAH V
RESIDING AT NO.E?':3», EWS,-" . j;
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ENE;
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