Madhya Pradesh High Court
Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 6 January, 2016
MCRC-13281-2015 (JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA PRADESH) 06-01-2016 Shri O.A.Pechkar, counsel with Shri Subodh Gupta, counsel for the applicant. Shri Ramesh Kushwaha, Panel Lawyer for the respondent/State.
The matter is taken up on mention. Due to paucity of time the matter could not be heard. Since the applicant is represented by outstation counsel, as prayed, a fixed date is given. Let the matter be listed on 01.02.2016.
(C V SIRPURKAR) JUDGE