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Madhya Pradesh High Court

Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 6 January, 2016

                            MCRC-13281-2015
(JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA PRADESH)


06-01-2016

Shri O.A.Pechkar, counsel with Shri Subodh Gupta, counsel
for the applicant.
Shri Ramesh Kushwaha, Panel Lawyer for the
respondent/State.

The matter is taken up on mention. Due to paucity of time the matter could not be heard. Since the applicant is represented by outstation counsel, as prayed, a fixed date is given. Let the matter be listed on 01.02.2016.

(C V SIRPURKAR) JUDGE