Section 31(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
(2)Every nomination paper presented under rule 32 shall be(i)in the case of election of a panch, in Form 4-A;(ii)in the case of election of a sarpanch, in Form 4-B;(iii)in case of election of member of Janpad Panchayat, in Form 4-C; and(iv)in case of -election of member of Zila Panchayat, in Form 4-D.
