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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of Rajasthan - Subsection

Section 116(1)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)a mishap due to an act of devotion to duty in an emergency arising otherwise than by violence out of and in the course of service.