Section 29 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
29. Restriction on promotion of persons foregoing promotions.
- In case of a person on his promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee, foregoes such an appointment, he shall be considered against for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis), on the recommendations of the Departmental Promotion Committee.
