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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(1)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)issue conformity certificate in the inter-country adoption cases under Article 23 of the 1993 Hague Convention on Protection of Children and Cooperation in respect of Inter-Country Adoption;