Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 18 in The Calcutta Police Act, 1866 18. Power to appoint special constables The Commissioner of Police may, of his own authority, appoint special constables to assist the Police-force on any temporary emergency.
