Section 20(1)(a) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

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State of Madhya Bharat - Subsection

Section 20(1)(a) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

(a)is found beyond the limits of the settlement or the area to which his movements have been restricted without the prescribed pass, of in a place or at a time not permitted by the conditions of his pass; or

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State of Madhya Bharat - Subsection

Section 20(1)(a) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952