Section 233 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
233. Maintenance.
- The employer shall ensure at a construction site of a building or other construction work that-(a)the scaffold used in building or other construction work is maintained in good repairs and the measures are taken against its accidental displacement or any other hazard:(b)no scaffold or part thereof is partly dismantled and allowed to remain in such a condition unless-(i)the stability or safety of the remaining portion of such scaffold has been ensured by a responsible person for the safety of such scaffolds;(ii)in case the remaining part of such scaffold cannot be used by the building workers, necessary warning notice written in Hindi and in a language understood by the majority of the building workers that such scaffold is unfit for use, is displayed at the place where such scaffold is erected.
